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[Cites 0, Cited by 1] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(4) in U.P. Area Development Act, 1976

(4)In order to provide for the physical planning the Project Director shall have the power to effect realignment of field boundaries and to proportionately reduce the area of land held by the landholders in the outlet command, or any other project area.