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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(r)[ "retail sale price "means the maximum price at which the commodity in packaged form may be sold to the ultimate consumer and where such price is mentioned on the package, there shall be printed on the packages the words ] [Substituted by G.S.R. 511(E), dated 25-5-1990 (w.e.f. 25-5-1990). ][Maximum or Max. retail price] [Substituted by G.S.R. 50(E), dated 17-1-1992 (w.e.f. 17-1-1992).][....... inclusive of all taxes ] [Substituted by G.S.R. 511(E), dated 25-5-1990 (w.e.f. 25-5-1990). ][or in the form MRP Rs. ....... inclusive of all taxes.] [Substituted by G.S.R. 305(E), dated 30-3-1995.]