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[Cites 0, Cited by 0] [Section 551(1)] [Section 551] [Entire Act]

Union of India - Subsection

Section 551(1)(b) in The Companies Act, 1956

(b)[ in the case of a voluntary winding up, with the Registrar: [ Substituted by Act 65 of 1960, Section 190, for sub-Section (1) (w.e.f. 28.12.1960).]