Section 19 in Bihar Public Irrigation and Drainage Works Rules, 1948
19.
After the purchas have been distributed the Revenue Officer shall cause to be published a notice in Form G fixing a day which shall be not less than one week from the date of publication of the notice, on which he will be present at some place to be specified at or near the village for the purpose of attesting and completing the register. The date so fixed shall not be less than 15 days from the date of distribution of the purchas.
