Supreme Court - Daily Orders
Commissioner Of Customs(Import) vs M/S. Gem Nuts And Products Exports Co. on 13 February, 2014
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ITEM NO.93 REGISTRAR COURT.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
CIVIL APPEAL NO(s). 1538 OF 2011
COMMISSIONER OF CUSTOMS(IMPORT) Appellant (s)
VERSUS
M/S. GEM NUTS AND PRODUCTS EXPORTS CO. Respondent(s)
Date: 13/02/2014 This Appeal was called on for hearing today.
For Appellant(s) Mr. Aamir Naseem,Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr.M.P.Devanath,Adv.
UPON hearing counsel the Court made the following
O R D E R
Both sides have filed their respective statement of cases. No further steps are required.
List the matter before the Hon’ble Court as per rules.
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