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State of Karnataka - Section

Section 7 in Sri Devaraj Urs University Act, 2012

7. Objects of the University.

- The University shall employ a broad range of strategies to achieve its vision and objectives,-
(i)provide instruction, teaching, training, research and development in various disciplines in areas such as Technical, Health, Social and Life Sciences, Education in Finance, in Management, Teaching-Learning and allied sectors and make provisions for research, advancement and dissemination of knowledge including consultancy in these fields;
(ii)design and deliver high quality training, capacity building and development systems for teachers in higher and professional education, administrators and professionals working in Government, Public and Private Sectors and development professionals in other systems;
(iii)develop resource centers to contribute to quality education;
(iv)to establish Campuses and have study centers, constituent colleges and Regional Centres, at various locations in Karnataka and to contribute and develop an understanding of educational change and social and human development; as per norms of the University Grants Commission with prior approval of the State Government;
(v)to institute degrees, diplomas, certificates and other academic distinctions like award of credits on the basis of successful completion of academic work evaluated through multiple modern methods of assessment;
(vi)to collaborate with any other universities, research institutions, nonprofit organizations, industry associations, professional associations or other organizations in India or overseas offer specific educational and research programmes, training programmes and exchange programmes for students, faculty members and others;
(vii)disseminate knowledge and develop a public debate on issues of education and allied development fields through seminars, conferences, executive education programmes, community development programmes, publications and training programmes and events;
(viii)to undertake programmes for development and training of faculty and researchers of the University in partnership with any other University of quality with prior approval of the State Government;
(ix)to undertake collaborative research and advocacy with any organizations with prior approval of the State Government;
(x)undertake necessary or expedient action to pursue and promote the objectives of the University;
(xi)pursue any objectives as may be approved by the Government for the enhancement of the education and other development sectors in India.