Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] Securities And Exchange Board Of India - Subsection Section 38(1)(b) in The Securities and Exchange Board of India (Intermediate) Regulations, 2008 (b)the Securities and Exchange Board of India (Criteria for Fit and Proper Persons) Regulations, 2004. shall be repealed.