Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(3) in The Orissa Veterinary Council Rules, 1997

(3)The registrar in accordance with the decision taken under Subsection (3) and (4) of Section 45 shall enter the name of such veterinary practitioner in the Register and shall thereupon issue a certificate of registration in Form XI.