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State of Gujarat - Section

Section 6 in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012

6.

A Junior Clerk, Clerk-cum-Typist or Typist who passes the examination within the specified period and specified chances shall on his promotion to the post of Senior Clerk be assigned seniority over a person, if any, who although being junior to him in the cadre of Junior Clerk, Clerk-cum-Typist and Typist may have been promoted as a Senior Clerk earlier by reasons of his having passed the examination earlier than him.