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State of Odisha - Section

Section 124 in The Orissa Town Planning and Improvement Trust Act, 1956

124. Publication and transmission of an abstract of the accounts.

- As soon as practicable after the receipt of the said report, the Planning authority shall prepare an abstract of the accounts to which it relates, and shall publish such abstract in the Gazette and shall send a copy of the abstract to the State Government.Chapter-VIII Rules