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Basmati Devi @ Basia Devi & Ors. vs Madan Singh & Ors. on 13 September, 2017

Author: Hemant Kumar Srivastava

Bench: Hemant Kumar Srivastava

          Patna High Court FA No.118 of 2014 (4) dt.13-09-2017




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                            First Appeal No.118 of 2014
                       ======================================================
                       Basmati Devi @ Basia Devi & Ors.
                                                                         .... .... Appellant/s
                                                       Versus
                       Madan Singh & Ors.
                                                                        .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Appellant/s   :    Mr. Dilip Kumar Roy
                       For the Respondent/s    : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
                       SRIVASTAVA
                       ORAL ORDER

4       13-09-2017

Issue notice to respondents by both processes that is under speed post with A/D as well as ordinary process for which requisites etc. must be filed within two weeks after Durga Puja holidays.

List this matter for hearing on I.A. No. 5196 of 2017 after service report or after appearance of concerned respondents, whichever is earlier.

(Hemant Kumar Srivastava, J) SHAHZAD/-

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