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State of Tamilnadu - Section

Section 45 in The Coimbatore City Municipal Corporation Act, 1981

45. Government's power to cause inspection to be made.

- The Government may depute any officer to inspect or examine any municipal department, office, service, work or thing and to report thereon, and any officer so deputed may, for the purposes of such inspection or examination, exercise all the powers conferred by section 44.