Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 161 in Telangana Panchayat Raj Act, 2018

161. Right of individual member to draw attention in respect of Mandal Praja Parishad.

- Any member of Mandal Praja Parishad may draw the attention of the President or the Mandal Parishad Development Officer to any neglect in the execution of Mandal Praja Parishad work, to any waste of Mandal Praja Parishad property or to the needs of any locality and may suggest any improvement which may appear desirable.