Section 16(2)(a) in The National Thermal Power Corporation Limited, The National Hydroelectric Power Corporation Limited and The North-Eastern Electric Power Corporation Limited (Acquisition and Transfer Of Power Transmission Systems) Act, 1993

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(a)the manner in which the amount is to be paid under sub-section (1) or sub-section (2) of section 8;

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