Section 11(3) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab
(3)Not trust employee shall be allowed any allowance at a rate higher than that to which a Government servant drawing the same pay is entitled.] [Inserted by the Punjab Government notification No. 8725-LG(A)-50/2- 12019, dated 12th December, 1950.]
