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[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

State of Manipur - Subsection

Section 133(2)(f) in Manipur Land Revenue and Land Reforms Act, 1960

(f)the determination of the value of the produce of land, the profits of agriculture, and the rental values of land, for the purposes of this Part;