Jammu & Kashmir High Court
Ut Of J&K vs Gurucharan Singh & Ors on 20 July, 2022
Bench: Rajnesh Oswal, Mohan Lal
S. No. 25
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CrlA (AD) No. 14/2022
UT of J&K .....Appellant(s)/Petitioner(s)
Through: Mr. Amit Gupta, AAG
Vs
Gurucharan Singh & Ors. ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
Issue notice to the respondents, to be executed through the Senior Superintendent of Police concerned. The SSP concerned shall ensure that the notice is received back by this Court by or before the next date of hearing.
List again on 06.09.2022.
(MOHAN LAL) (RAJNESH OSWAL)
JUDGE JUDGE
Jammu
20.07.2022
Vishal