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Chattisgarh High Court

Jubeda Begam vs Dharamjaigarh Public H.S. School 16 ... on 12 January, 2018

                        HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                      MAC No. 58 of 2018

                 Jubeda Begam Versus Dharamjaigarh Public H.S.School & Ors.



12.01.2018

Shri M.K.Jaiswal, Advocate for the appellant.

Shri Raj Awasthi, Advocate present in the Court is directed to seek instructions in this case.

The counsel for the appellant is directed to serve two complete sets of memo of appeal to Shri Awasthi, Advocate.

Considering the limited issue involved in the case, let the matter be listed for further consideration on 01/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit