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[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

Union of India - Subsection

Section 299(1)(iii) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(iii)- the necessary disbursements of the Liquidator other than expenses properly incurred in preserving, realizing or getting in the properties of the LLP;