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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(s) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(s)any other matter which under this Act or rules made thereunder is to be or may be prescribed by regulations.