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State of Jammu-Kashmir - Section

Section 53 in The Stamp Act, 1977 (1920 A. D.)

53. Allowance for spoiled or misused stamps how to be made.

- In any case in which allowance is made for spoiled or misused stamps, the Collector may give in lieu thereof-
(a)other stamps of the same description and value ; or
(b)if required and he thinks fit, stamps of any other description to the same amount in value ; or
(c)at his discretion, the same value in money, deduction [fifteen paise] [Substituted by Act VI of 1958 for 'two annas'.] for each rupee or fraction of a rupee.