Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Karnataka - Subsection Section 28(2)(e) in Karnataka Universities of Agricultural Sciences Act, 1963 (e)to make regulations regarding examinations conducted by the University and the conditions on which students shall be admitted to such examinations;