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Bombay High Court

Senthil Kumar Pandi vs Technip Energies India Limited on 13 August, 2024

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 264 OF 2023

 Senthil Kumar Pandi                                     ....PETITIONER
            V/S
 Technip Energies India Limited                        ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 13th August, 2024 P.C. :

Due to paucity of time, stand over to 10/09/2024. Interim order, if any, to continue till then.
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