Bombay High Court
Senthil Kumar Pandi vs Technip Energies India Limited on 13 August, 2024
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 264 OF 2023
Senthil Kumar Pandi ....PETITIONER
V/S
Technip Energies India Limited ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 13th August, 2024 P.C. :
Due to paucity of time, stand over to 10/09/2024. Interim order, if any, to continue till then.
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