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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(10) in The C.G. Foreign Liquor Rules, 1996

(10)[] [Re-numbered by Notification No. (27)-B-1-1-25-2000-CTD-V, dated 31-3-2000.] The words and expressions used but not defined in these rules, shall carry the meaning as have been assigned to them in the Chhattisgarh Distillery Rules, 1995.