Section 22B(1)(i) in The Rajasthan Agricultural Produce Markets Act, 1961
(i)[An Officer of the rank of Joint Director belonging to the Rajasthan Agricultural Marketing Service,] [Substituted by Rajasthan Act No. 11 of 1999; enforced w.e.f. 14.5.1999 - Notification No. F. 2(8) Vidhi/2/99, dated 14.5.1999 - Rajasthan Gazette, Extraordinary., Part IV-A, dated 14.5.1999, p. 43(1) = 1999 RSCS/Part II/P. 303/H. 253.] nominated by the Government shall be the ex-officio member-Secretary of the Board;