Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 4 in The West Bengal Finance Act, 2017 4. Amendment of West Ben. Act IV of 1999. - In the West Bengal Sales Tax (Settlement of Dispute) Act, 1999, (West Ben. Act IV of 1999.) in section 8, in sub-section (1), for the words "seven working days", the words "fifteen working days" shall be substituted.
