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Himachal Pradesh High Court

Sanjeev Kumar vs Suman Jain & Ors. on 13 June, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Sanjeev Kumar Versus Suman Jain & Ors.

alongwith connected matter .

FAO No.151 of 2016 a/w Cross Objection No.91 of 2016 13.06.2022 Present: Mr. Rajiv Jiwan, Senior Advocate with Mr. Prashant Sharma, Advocate, for the appellant.

Mr. Tek Chand Sharma, Advocate, for the respondents.

Learned Senior Counsel for the appellant submits that a proposal has been sent by the appellant for an amicable settlement with the claimants to the competent authority for approval. That the decision on the said proposal is likely to be taken next week. At his request, list the matter on 27.06.2022.







                                                     Jyotsna Rewal Dua
             June 13, 2022                                 Judge
                 Mukesh





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