Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Telangana - Subsection Section 22(2)(a) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966 (a)all the members as well as the Chairman and Vice-Chairman of the market committee shall be deemed to have vacated their offices-