Bombay High Court
Zaggle Prepaid Ocean Services Pvt Ltd vs Freebie Solutions Pvt Ltd And 5 Ors on 18 August, 2021
Author: G.S. Patel
Bench: G.S. Patel
45-IAL16327-2021 IN COMS12-2021 WITH IAL9224-2021.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 16327 OF 2021
IN
COMMERCIAL SUIT NO. 12 OF 2021
WITH
INTERIM APPLICATION (L) NO. 9224 OF 2021
Zaggle Prepaid Ocean Services Pvt Ltd ...Plaintiff
Versus
Feebie Solutions Pvt Ltd & Ors ...Defendants
Ms Ankita Singhania, with Jennifer Sanjana, Manini Bharti, Sneha
Sheth, Harshita Shroff, & Palak Agrawal, i/b Zerick Dastur
Advocates & Solicitors, for the Plaintiff.
Mr Lalit Besoya, with Mehak Kalra, & Paridhi Sachdeva, i/b Paridhi
Sachdeva, for Defendants Nos. 1 to 6.
CORAM: G.S. PATEL, J.
DATED: 18th August 2021 PC:-
ATUL GANESH KULKARNI Digitally signed by ATUL GANESH
1. The Defendants are now represented. Interim Application (L) KULKARNI Date: 2021.08.20 10:42:36 +0530 No. 16327 of 2021 for substituted service is infructuous and is disposed of accordingly.Page 1 of 2
18th August 2021 45-IAL16327-2021 IN COMS12-2021 WITH IAL9224-2021.DOC
2. The Advocates for the Defendants have only recently been engaged and have not yet been able to take full instructions.
3. List Interim Application (L) No. 9224 of 2021 on 25th August 2021.
4. This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 2 of 2 18th August 2021