Section 4(v) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017
(v)a public religious or charitable trust created and registered under the Public Trusts Act, or any like Act, in force in the State where such trust is domiciled or a waqf registered under the Waqf Act, 1995 (43 of 1995);
