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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Sikkim - Subsection

Section 42(2)(g) in Vinayaka Missions Sikkim University Act, 2008

(g)the payment of fellowships, freeships, scholarships, assistant ships and other awards to students, research associates or trainees eligible for such awards under the Statutes or rules of the University under the provisions of this Act;