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[Cites 0, Cited by 0] [Section 390] [Entire Act]

Bengal Presidency - Subsection

Section 390(b) in Police Regulations, Bengal , 1943

(b)Besides the vandyked crime map, a printed thana map, backed with strong canvas, shall also be maintained so as to be readily available for use. On it shall be marked in colours, as far as possible, liquor shops, public ferries, the boundaries of unions, and any other feature of importance which the Superintendent may think fit to order.