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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(h) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955

(h)"Security" means property mortgaged by the borrower against the loan taken from the Government in share of lands, buildings, the assets of the industry and personal security and surety;