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Delhi High Court - Orders

Shashi Bhushan Shugla vs M/S Scj Plastics Ltd & Anr on 23 March, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~30
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CM(M) 33/2020 & CM APPL. 1231/2020
                                 SHASHI BHUSHAN SHUGLA                            ..... Petitioner
                                                      Through:   Mr. Rajiv Raheja and Mr. Deepak
                                                                 Vuttsya, Advocates.

                                                      versus

                                 M/S SCJ PLASTICS LTD & ANR                       ..... Respondents
                                                      Through:

                                 CORAM:
                                 HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                              ORDER

% 23.03.2023 [ The proceeding has been conducted through Hybrid mode ]

1. It is 04:40 PM.

2. No time left.

3. List on 21.09.2023.

TUSHAR RAO GEDELA, J MARCH 23, 2023/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:29.03.2023 16:17:06