Section 307(2)(b) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 307(2)] [Section 307] [Entire Act]

Union of India - Subsection

Section 307(2)(b) in The Income Tax Act, 2025

(b)such income or part of such income is receivable under a trust declared by any person by will and such trust is the only trust so declared by him; or

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Union of India - Subsection

Section 307(2)(b) in The Income Tax Act, 2025