Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 379(4)] [Section 379] [Entire Act] Union of India - Subsection Section 379(4)(i) in The Income Tax Act, 2025 (i)the aggregate sum of variations proposed or made in such order does not exceed ten lakh rupees;