Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of West Bengal - Subsection Section 125(2) in New Town, Kolkata Development Authority Act, 2007 (2)The Chairman may require any person having control over any such place to pay to foe Development Authority fees at such rates as foe Development Authority may determine.
