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Rajasthan High Court - Jaipur

Maya Devi W/O Arun Kumar vs Vishweshwar Dayal S/O Manikram on 16 November, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 11941/2021

Maya Devi W/o Arun Kumar
                                                                ----Petitioner
                                 Versus
Vishweshwar Dayal S/o Manikram
                                                              ----Respondent

Connected With S.B. Civil Writ Petition No. 1012/2022 Suresh Kothiwal Son Of Shri Nand Lal Kothiwal (Son)

----Petitioner Versus Nand Lal Kothiwal Son Of Late Shri Ramchandra Kothiwal

----Respondent S.B. Civil Writ Petition No. 6709/2012 Bajrang Lal Sharma

----Petitioner Versus Smt Rudi Devi And Anr

----Respondent S.B. Civil Writ Petition No. 10689/2012 Lal Chand Kumawat

----Petitioner Versus Radheyshyam And Ors

----Respondent S.B. Civil Writ Petition No. 15021/2013 Sunil Kumar And Anr

----Petitioner Versus Savitri Devi And Ors

----Respondent S.B. Civil Writ Petition No. 8469/2014 Ajay Kumar Sharma And Ors

----Petitioner Versus Smt Nirmala Devi And Anr

----Respondent S.B. Civil Writ Petition No. 8551/2014 Nand Kishore Dholiwal And Ors (Downloaded on 19/11/2022 at 09:30:43 PM) (2 of 14) [CW-11941/2021]

----Petitioner Versus Bhanwar And Ors

----Respondent S.B. Civil Writ Petition No. 12005/2014 Kailash Chand Mandoria Anr

----Petitioner Versus Smt Devki Devi

----Respondent S.B. Civil Writ Petition No. 936/2015 Kamal Singh And Anr

----Petitioner Versus Shri Ramchandra Singh Andanr

----Respondent S.B. Civil Writ Petition No. 2058/2015 Yuvraj Singh

----Petitioner Versus Smt Gopal Kanwar Andanr

----Respondent S.B. Civil Writ Petition No. 6314/2016 Rajendra Puri

----Petitioner Versus Kailash Puri Goswami

----Respondent S.B. Civil Writ Petition No. 8206/2016 Smt Ratan Kanwar

----Petitioner Versus Authorized Officer Andanr

----Respondent S.B. Civil Writ Petition No. 10748/2016 Kamal Kishore Mittal

----Petitioner Versus Prakash Chand Mittal

----Respondent S.B. Civil Writ Petition No. 12912/2016 (Downloaded on 19/11/2022 at 09:30:43 PM) (3 of 14) [CW-11941/2021] Vijendra

----Petitioner Versus Uganti Devi

----Respondent S.B. Civil Writ Petition No. 14607/2016 Chitarmal Andors

----Petitioner Versus Smt Mangli Devi Andanr

----Respondent S.B. Civil Writ Petition No. 12631/2017 Girraj Gurjar

----Petitioner Versus Johari Lal And Anr

----Respondent S.B. Civil Writ Petition No. 21402/2017 Monika And Ors

----Petitioner Versus Smt Geeta Devi

----Respondent S.B. Civil Writ Petition No. 21924/2017 Smt Manisha Tanwar

----Petitioner Versus Mamraj Choudhary

----Respondent S.B. Civil Writ Petition No. 2073/2018 Deepak Airan And Anr

----Petitioner Versus Smt Shimla Airan And Ors

----Respondent S.B. Civil Writ Petition No. 2183/2018 Kailash Chand And Anr

----Petitioner Versus Sub Divisional Officer And Ors

----Respondent (Downloaded on 19/11/2022 at 09:30:43 PM) (4 of 14) [CW-11941/2021] S.B. Civil Writ Petition No. 5774/2018 Jaiprakash Thakur And Anr

----Petitioner Versus Jaikishan Thakur And Ors

----Respondent S.B. Civil Writ Petition No. 9559/2018 Nidhi Kaushik

----Petitioner Versus Anil Kumar Sharma

----Respondent S.B. Civil Writ Petition No. 17596/2018 Nemi Chand S/o Late Sh. Daulat Ram

----Petitioner Versus Hukum Kaur W/o Late Sh. Daulat Ram

----Respondent S.B. Civil Writ Petition No. 17775/2018 Bhawna Kundwani W/o Shri Ramesh Kundwani

----Petitioner Versus Kalawati Kundwani W/o Late Shri Chandrapal Kundwani

----Respondent S.B. Civil Writ Petition No. 19212/2018 Dinesh Kumar Khedia S/o Mr. Ramkumar Kheda

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 21883/2018 Shri Vijay Singh S/o Shri Ghewar Singh

----Petitioner Versus Shri Ghewar Singh Chouhan S/o Late Shri Udhay Singh

----Respondent S.B. Civil Writ Petition No. 25916/2018 Smt. Pramila W/o Shri Ummed Singh

----Petitioner Versus Smt. Mohini Devi W/o Late Shri Sant Kumar (Downloaded on 19/11/2022 at 09:30:43 PM) (5 of 14) [CW-11941/2021]

----Respondent S.B. Civil Writ Petition No. 412/2019 Smt. Lalita Kanwar Wife Of Shri Jitendra Singh Khinchi

----Petitioner Versus Sumer Singh Khinchi Son Of Late Shri Rampal Singh Khinchi

----Respondent S.B. Civil Writ Petition No. 836/2019 Usha @ Sapna Sharma W/o Satish Kumar Sharma D/o Late Shri Surajmal

----Petitioner Versus Ramavtar Sharma S/o Late Shri Kalyan Sahay Sharma

----Respondent S.B. Civil Writ Petition No. 2090/2019 Dharmraj S/o Shri Goverdhan Dhabhai

----Petitioner Versus Goverdhan Dhabhai S/o Late Sukhdev

----Respondent S.B. Civil Writ Petition No. 2572/2019 Lalaram Jat S/o Shri Ramkishor Jat

----Petitioner Versus Ramkishor Jat S/o Late Shri Kalyan

----Respondent S.B. Civil Writ Petition No. 3873/2019 Rajesh Sharma S/o Late Deendayal

----Petitioner Versus Smt. Geeta Devi W/o Late Shri Deendayal Sharma

----Respondent S.B. Civil Writ Petition No. 4060/2019 Anil Kumar Naredi, S/o Shri Ramesh Chand Naredi

----Petitioner Versus Sita Devi, W/o Late Shri Gulab Chand Naredi

----Respondent S.B. Civil Writ Petition No. 5171/2019 Ramji Lal Saini Son Of Ram Lal Saini

----Petitioner Versus (Downloaded on 19/11/2022 at 09:30:43 PM) (6 of 14) [CW-11941/2021] Sub Divisional Officer, Jaipur Second

----Respondent S.B. Civil Writ Petition No. 7916/2019 Sunita W/o Amrish

----Petitioner Versus Arjun Lal S/o Shri Hanumana Ram Kumawat

----Respondent S.B. Civil Writ Petition No. 7931/2019 Mohammad Saddik S/o Shri Mohd. Shafik

----Petitioner Versus Sultan Begum W/o Mohd. Shafik

----Respondent S.B. Civil Writ Petition No. 11496/2019 Sunil Kumar Nalawat S/o Late Omprakash Sain

----Petitioner Versus Munni Devi W/o Late Shri Omprakash

----Respondent S.B. Civil Writ Petition No. 13011/2019 Smt. Deepika W/o Shri Manoj @dimple

----Petitioner Versus Jagdish Prasad S/o Shri Makkhan Lal

----Respondent S.B. Civil Writ Petition No. 13382/2019 Ghanshyam S/o Late Shri Prakash Chand

----Petitioner Versus Smt. Vimla Devi W/o Late Shri Prakash Chand

----Respondent S.B. Civil Writ Petition No. 20757/2019 Smt. Krishna Kaushik Wife Of Late Shri Naresh Kaushik

----Petitioner Versus Parbhu Dayal Sharma Son Of Late Shri Rampal Sharma

----Respondent S.B. Civil Writ Petition No. 21235/2019 Mannalal S/o Sh. Suwa Lal

----Petitioner (Downloaded on 19/11/2022 at 09:30:43 PM) (7 of 14) [CW-11941/2021] Versus Suwalal S/o Late Sh. Bholu

----Respondent S.B. Civil Writ Petition No. 21350/2019 Smt. Ritu Khandelwal

----Petitioner Versus Smt. Vimla Devi W/o Sh. Rambabu Patodiya

----Respondent S.B. Civil Writ Petition No. 21890/2019 Mohan Jangid S/o Late Ramchand Jangid

----Petitioner Versus Vimla Devi W/o Late Ramchand Jangid

----Respondent S.B. Civil Writ Petition No. 518/2020 Radheshyam S/o Shri Ramgopal

----Petitioner Versus Ramgopal S/o Tejmal

----Respondent S.B. Civil Writ Petition No. 2619/2020 Abhishek S/o (Late) Shri Mohan Lal Pareek

----Petitioner Versus Saroj Devi W/o (Late) Shri Mohan Lal Pareek

----Respondent S.B. Civil Writ Petition No. 3966/2020 Anurag Mishra S/o Late Shri Indradutt Swadhin

----Petitioner Versus Smt. Kamla Swadhin W/o Late Indradutt Swadhin

----Respondent S.B. Civil Writ Petition No. 12812/2020 Naveen Kumar Singh S/o Devnandan Singh

----Petitioner Versus Smt. Krishna Devi W/o Shri Devnandan Singh

----Respondent S.B. Civil Writ Petition No. 13730/2020 Mohammad Arif Son Of Shri Shamsuddin (Downloaded on 19/11/2022 at 09:30:43 PM) (8 of 14) [CW-11941/2021]

----Petitioner Versus Shamsuddin Son Of Late Shri Ismail Khan

----Respondent S.B. Civil Writ Petition No. 14495/2020 Smt. Minali Sharma W/o Late Shri Piyush Sharma D/o Shri Jagdish Sharma

----Petitioner Versus Shyam Narayan Sharma S/o Shri Kanaiya Lal

----Respondent S.B. Civil Writ Petition No. 15054/2020 Devi Shankar S/o Shri Mangilal

----Petitioner Versus Mangilal S/o Late Kalulal

----Respondent S.B. Civil Writ Petition No. 4084/2021 Bhawani Singh Son Of Shri Babu Singh

----Petitioner Versus Babu Singh Son Of Late Shri Bhanwar Singh

----Respondent S.B. Civil Writ Petition No. 4832/2021 Sh. Sanjay Mangal S/o Sh. Surendra Kumr Mangal

----Petitioner Versus Sh. Surendra Kumar Mangal S/o Sh. Bigharam

----Respondent S.B. Civil Writ Petition No. 6096/2021 Shivraj Singh Chouhan Son Of Shri Gajraj Singh Chouhan

----Petitioner Versus Sub-Divisional Magistrate

----Respondent S.B. Civil Writ Petition No. 7361/2021 Yogendra Kumar Banshiwal S/o Late Shri Jagdish Prasad Banshiwal

----Petitioner Versus Smt. Kamla Devi W/o Late Shri Jagdish Prasad Banshiwal

----Respondent (Downloaded on 19/11/2022 at 09:30:43 PM) (9 of 14) [CW-11941/2021] S.B. Civil Writ Petition No. 7712/2021 Smt Vidhya Devi W/o Shri Babu Lal Gurjar

----Petitioner Versus Babulal Gurjar S/o Late Shri Nanag Ram Gurjar

----Respondent S.B. Civil Writ Petition No. 8411/2021 Smt. Nishi Dixit W/o Shri Rajeev Dixit

----Petitioner Versus Vishwanath Dixit S/o Late Shri Chandrika Prasad Dixit

----Respondent S.B. Civil Writ Petition No. 8874/2021 Amit Sharma S/o Shri Rajendra Sharma

----Petitioner Versus Smt Rashmi Sharma W/o Sh. Shri Rajendra Sharma

----Respondent S.B. Civil Writ Petition No. 13822/2021 Manoj Singh S/o Babu Singh

----Petitioner Versus Babu Singh Son Of Late Shri Hajari Singh

----Respondent S.B. Civil Writ Petition No. 15361/2021 Sayyad Amirrudin Chisti S/o Shri Sayyad Ajijudin Chisti

----Petitioner Versus Shri Sayyad Ajijudin Chisti

----Respondent S.B. Civil Writ Petition No. 199/2022 Amit Mehra Son Of Lalit Mehra

----Petitioner Versus Lalit Mehra Son Of Late Shrichand Mehra

----Respondent S.B. Civil Writ Petition No. 1025/2022 Poonam Choudhary W/o. Raman Mangawa

----Petitioner Versus Tarachand Mangawa S/o. Sh. Khemaram (Downloaded on 19/11/2022 at 09:30:43 PM) (10 of 14) [CW-11941/2021]

----Respondent S.B. Civil Writ Petition No. 2742/2022 Rakesh Singh S/o Narayan Singh

----Petitioner Versus Narayan Singh S/o Late Hiralal

----Respondent S.B. Civil Writ Petition No. 6042/2022 Durgesh Kumar S/o Ramesh Kumar Sharma

----Petitioner Versus Ramesh Kumar Sharma S/o Murari Lal

----Respondent S.B. Civil Writ Petition No. 6234/2022 Kamaljeet Singh S/o Shri Ummed Singh Pooniya

----Petitioner Versus Ummed Singh Poonia S/o Late Shri Jailal Lambardar

----Respondent S.B. Civil Writ Petition No. 7012/2022 Reena Soni Wife Of Late Shri Arvind Soni

----Petitioner Versus Satyanarayan Soni Son Of Late Shri Mangilal Soni

----Respondent S.B. Civil Writ Petition No. 7468/2022 Amit Mehra S/o Shri Lalit Mehra

----Petitioner Versus Lalit Mehra S/o Late Shri Shrichand Mehra

----Respondent S.B. Civil Writ Petition No. 7469/2022 Smt. Beena Sharma W/o Shri Hemant Kumar D/o Devilal Sharma

----Petitioner Versus Shri Devilal Sharma S/o Late Nandram

----Respondent S.B. Civil Writ Petition No. 7685/2022 Mahesh S/o Late Shri Gopal Lal Saini

----Petitioner Versus (Downloaded on 19/11/2022 at 09:30:43 PM) (11 of 14) [CW-11941/2021] Smt Gendi Devi Widow Of Late Shri Gopal Lal Saini

----Respondent S.B. Civil Writ Petition No. 8411/2022 Ramchandra S/o Shri Heeralal

----Petitioner Versus Heeralal S/o Banwari Lal

----Respondent S.B. Civil Writ Petition No. 9087/2022 Somesh Singh S/o Shri Umesh Singh

----Petitioner Versus Umesh Singh S/o Late Shri Nathu Singh

----Respondent S.B. Civil Writ Petition No. 9423/2022 Ravi Verma Son Of Shri Gopal Verma

----Petitioner Versus Gopal Verma Son Late Shri Bhaguram Verma

----Respondent S.B. Civil Writ Petition No. 9449/2022 Amit Mehra S/o Shri Lalit Mehra

----Petitioner Versus Lalit Mehra S/o Late Shri Shrichand Mehra

----Respondent S.B. Civil Writ Petition No. 11395/2022 Rajendra S/o Sitaram

----Petitioner Versus Sitaram S/o Shrilal

----Respondent For Petitioner(s) : Mr. Vijay Punia.

Mr. Yunus Khan.

Mr. Anil Upman.

Mr. J.K. Gupta.

Mr. Asgar Khan.

Mr. Satyapal Poshwal Mr. Vijay Kumar Khandelwal. Mr. Rahul Kamwar.

Mr. Virendra Dave. Mr. Pramod Kumar Sharma.

(Downloaded on 19/11/2022 at 09:30:43 PM)

(12 of 14) [CW-11941/2021] Mr. Vijay Kumar Sharma. Ms. Sunita Pareek. Mr. S.N. Meena.

Mr. Kuleep Aswal Lalit. Mr. Ashok Meena.

Mr. M.C. Jain.

Mr. Ankit Jain.

Mr. B.L. Choudhary. Dr. Mahesh Sharma. Mr. Tanmay Dhand Mr. Umesh Vyas.

Mr. Manoj Sharma.

Me. Abhishek Pareek. Mr. Manish K. Sharma. Mr. Arvind Kumar Sharma. Mr. Kumud Singh.

Mr. Akshat Tyagi.

Mr. P.K. Pandey.

Mr. Saurabh Bhandari. Mr. Rajat Ranjan Mr. Pratap Singh Sirohi. Mr. Saransh Saini. Mr. Ravi Shankar Sharma. Ms. Rashmi Jain.

Mr. Ravi Kant Agarwal. Mr. Ram Chandra Sharma. Mr. Bharat Yadav.

Mr Jai Kishan Yogi. Mr. Darshan Shree Verma. Mr. Sunil Kumar Jain. Mr. S.K. Khandal.

Mr. Ram Amit Sharma. Mr. Ramit Pareek.

Mr. Arvind Kumar Arora. Mr. Rajesh Kumar Sain Mr. Akanksha Saxena. Mr. Pallav Sharma. Mr. Abdul Kalam Khan. Mr. Amin Ali.

Mr. Manu Bhargava. Mr. Ram Babu Khandelwal. Mr. Rajveer Sharma. Mr. S.K. Saini.

Mr. Mamraj Jat.

Mr. Yogesh Kumar Gupta. Mr. Gurpreet Singh Sodi. Mr. Govind Sharma. Mr. Kamal Kumar Mathur. Mr. Himanshu Sharma. Mr. Dikshant Jain. Mr. Anupam Sharma. Mr. T.L. Pandey.

Mr. Manoj Kumar Bhardwaj Mr. Harish Agarwal.

(Downloaded on 19/11/2022 at 09:30:43 PM)

(13 of 14) [CW-11941/2021] Mr. Ram Rakh Sharma. Mr. Pradeep Kumar Sharma. Mr. Martand Pratap Singh. Mr. Sanjay Yadav.

Mr. Manoj Kumar Bhardwaj. Mr. Santosh Chaudhary. Mr. Rajesh Kala Mr. S.K. Jain.

Mr. Sultan Singh Kuri. Mr. M.K. Bhardwaj. Mr. P.C. Sharma.

Mr. A.K. Bhardwaj.

For Respondent(s) : Mr. Naveen Dhuwan.

Mr. Dinesh Pareek. Mr. Prahlad Sharma. Mr. Sourabh Jain.

Mr. Deepak Kothiwal. Mr. P.C. Bhandari. Mr. Manu Bhargava. Mr. Kapil Prakash Mathur. Mr. Bharat Bhushan Pareek. Mr. Vikram Singh Shekhawat. Mr. Arvind Bhardwaj. Mr. J.K. Yogi.

Mr. Dharmendra Pareek, AGC. Mr. N. Dixit.

Mr. Hemant Kumar Sharma. Mr. R.K. Daga.

Mr. Arvind Sharma. Mr. Ravi Bhojak.

Mr. Pankaj Sharma. Mr. M.C. Jain.

Mr. Ankit Jain.

Mr. Ashutosh Bhatia. Mr. Anil Kumar Garg. Mr. Padam Singh Gurjar. Mr. Ashish Kumar Garg. Mr. Sanjay Rahar.

Mr. Rej Dev Tripathi. Mr. Rajneesh Gupta. Mr. Abhi Goyal.

Mr. Manvendra Singh Shekhawat. Mr. Nishant Sharma. Mr. Akshay Sharma. Mr. Kailash Choudhary. Mr. Kapil Gupta.

Mr. Sanja Mehla.

Mr. Sukh Ram Jatav. Ms. Sunita Mehla.

Mr. Dharam Veer Tholia. Mr. Prem Chand Dewanda. Mr. Krishan Chander Sharma.

(Downloaded on 19/11/2022 at 09:30:43 PM)

(14 of 14) [CW-11941/2021] Mr. Akshay Sharma. Mr. Ajay Kumar Jain. Mr. Pankaj Sharma. Mr. Vinod Shanker Agarwal. Mr. Bal Ram Vashisth. Mr. Shyam Lal Shama. Mr. Satish Kumar Bhakher. Mr. Akshay Sharma, AGC. Mr. Amit Singh Shekhawat. Mr. Mohammad Akbar. Mr. Sudhir Kumar Tiwari. Mr. Santosh Kumar Soni. Mr. Mahendra Singh Gothwal. Mr. Karanpal Singh. Mr. Sandeep Sharma. Mr. Mohit Pareek.

Mr. Arun Sharma.

Mr. Prahlad Sharma. Mr. G.S. Rathore.

Mr. S.S. Hora.

Mr. Rishikesh Maharishi. Mr. Narendra Mewara. Mr. Pushpendra Sharma. Mr. Ravi Saini.

Mr. Sanwar Mal.

Mr. S.K. Dhenwal.

HON'BLE MR. JUSTICE INDERJEET SINGH Order 16/11/2022 List on 30.11.2022.

Till then, interim order, if any, shall continue.

(INDERJEET SINGH),J MG/41-115 (Except No.57 & 68) (Downloaded on 19/11/2022 at 09:30:43 PM) Powered by TCPDF (www.tcpdf.org)