Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 2(21) in The Dadra and Nagar Haveli Excise Regulation, 2012

(21)"distillery" means premises where spirit is manufactured and includes every place therein where it is stored or wherefrom it is issued;