Madras High Court
Boiler Auxiliaries Project Staff Union vs Bharat Heavy Electricals Limited on 5 June, 2018
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 05.06.2018
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
W.P.No.32220 of 2017
and
WMP.Nos.35481 to 35483 of 2017 & 3564 of 2018
1.Boiler Auxiliaries Project Staff Union,
Rep. by its General Secretary,
Mr.P.Pandiyan,
BAP BHEL, Ranipet,
Vellore 632 406.
2.Boiler Auxiliaries Project Staff Union,
Rep. by its General Secretary,
Mr.L.Sivakumar,
BAP BHEL, Ranipet,
Vellore 632 406.
3.Boiler Auxiliaries Project Employees
General Trade Union,
Rep. by its Vice President,
Mr.S.Dhandapani,
BAP BHEL, Ranipet,
Vellore 632 406. ... Petitioners
-vs-
1.Bharat Heavy Electricals Limited,
Rep. by its Chairman cum Managing Director,
BHEL House, Siri Fort,
New Delhi 110 049.
2.The General Manager Incharge (HR&CC),
Bharat Heavy Electricals Limited,
BHEL House, Siri Fort,
New Delhi 110 049.
3.The Executive Director,
Boiler and Auxiliaries Plant, BHEL,
Ranipet,
Vellore 632 406. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India, praying for the issue of a Writ of Certiorari, calling for the records of the second respondent in connection with the Inter Office Memorandum dated 24.11.2017 bearing reference number AA:HR::LH1 issued by the second respondent and quash the same.
For Petitioners :: Mr.Ezhilarasi & U.Manogar
For Respondents :: Mr.John Zeekarix for M/s. Fox Mandal Asociates (for R3)
* * * * *
O R D E R
The learned counsel appearing for the petitioners submit that due to subsequent developments nothing survives for further adjudication in this Writ Petition and hence, the Writ Petition may be dismissed as infructuous and liberty may be given to withdraw the writ petition. He has also made an endorsement to the said effect.
2.Recording the submissions made by the learned counsel for the petitioners and the endorsement so made, this Writ Petition is dismissed as withdrawn. No costs. Consequently, the connected Miscellaneous Petitions are closed.
05.06.2018 ah Speaking order/Non-speaking order Index : Yes Internet: Yes To
1.Bharat Heavy Electricals Limited, Rep. by its Chairman cum Managing Director, BHEL House, Siri Fort, New Delhi 110 049.
2.The General Manager Incharge (HR&CC), Bharat Heavy Electricals Limited, BHEL House, Siri Fort, New Delhi 110 049.
3.The Executive Director, Boiler and Auxiliaries Plant, BHEL, Ranipet, Vellore 632 406.
S.M.SUBRAMANIAM, J.
ah W.P.No.32220 of 2017 05.06.2018