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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Andhra Pradesh - Subsection

Section 104(2) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(2)Nomination papers may be delivered by a candidate or his proposer to the undersigned or to ........................ (person authorized) between 10.30 A.M. and 5.00 P.M. from ................... to ......................