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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iii)A notice inviting claim for inclusion of the name in the voter list or any objections regarding any entry shall be displayed on the notice board of all these offices whose voter list has been displayed under sub-rule 5(i), (ii) of the Rules.