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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(iii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(iii)have the same powers as are conferred under the financial rules of the State Government on the Head of the Department and exercise such other powers and discharge such other duties as may be prescribed;