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[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Mizoram - Subsection

Section 128(1)(i) in Mizoram Excise Rules, 1983

(i)under bond for payment of duty or pass-fee, as the case may be, only to the bonded manufactory, as aforesaid and to such other warehouse as the Commissioner may permit by an order in writing; and