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[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of West Bengal - Subsection

Section 155(f) in Police Regulations, Calcutta, 1968

(f)Exhibits, in all political cases and in cases of murder, dacoity, robbery, drugging and other cases of special importance, shall not be disposed of without the orders of the Magistrate concerned and without the approval of the Deputy Commissioner, Special Branch, in political cases and of the Deputy Commissioner, Detective Department, in other cases.