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Delhi High Court - Orders

Vedanta Limited vs Union Of India & Ors on 5 May, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~61
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14738/2025, CM APPL. 60479/2025, CM APPL.
                                    60480/2025, CM APPL. 77491/2025 & CM APPL. 18128/2026

                                    VEDANTA LIMITED                                                                    .....Petitioner
                                                                  Through:            Mr. Jayant K Mehta, Sr. Adv. with
                                                                                      Ms. Anuradha Dutt, Mr. Anish Kapur,
                                                                                      Ms. Nikhita K Suri, Ms. Suman
                                                                                      Yadav, Mr. Gurudas Khurana & Mr.
                                                                                      Raghav Dutt, Advs.
                                                                  versus
                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Ashish K Dixit, CGSC with Mr
                                                                                      Umar Hashmi, Mr Gautam Yadav &
                                                                                      Ms Iqra Shiekh, Advs. for UOI.
                                                                                      Mr. R Venkatramani, AGI with Mr.
                                                                                      Nakul Sachdeva, Mr. Shreyansh
                                                                                      Rathi, Mr. Sagar Arora, Ms.
                                                                                      Shrinkhla Tiwari, Mr. Abhinandan
                                                                                      Sharma, Mr. Kartikay Aggarwal &
                                                                                      Ms. Yamika Khanna, Advs. for R2.
                                                                                      Mr. Ajoy Roy with Ms. Avlokita
                                                                                      Rajvi, Mr. Lakshya Khanna & Mr.
                                                                                      Bakhshind Singh, Advs. for R3.
                                                                                      Mr. Chetan Sharma, ASG with Mr.
                                                                                      Abhishek Gupta, Mr. Amit Gupta,
                                                                                      Mr. R V Prabhat, Mr. Shubham
                                                                                      Sharma, Mr. Yash Wardhan Sharma,
                                                                                      Mr. Kumar Kartikeya, Mr. Naman,
                                                                                      Mr Dhananjay Singh & Mr.
                                                                                      Chanakya Kene, Advs. for R4.
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                  ORDER

% 05.05.2026 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/05/2026 at 21:43:24

1. Mr. Chetan Sharma, learned Addl. Solicitor General, who appears on behalf of ONGC has completed his submissions.

2. Mr. R. Venkatramani, learned Attorney General of India, has also handed over written submissions, besides placing on record the list of dates.

3. List on 07.05.2026 for rejoinder submissions of Mr. Jayant K Mehta, learned senior counsel.

PURUSHAINDRA KUMAR KAURAV, J MAY 5, 2026 / tr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/05/2026 at 21:43:24