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State of Kerala - Section

Section 34 in Kerala Police Act, 1960

34. Police officer above the rank of a constable may enter and inspect liquor-shop, etc. without warrant.

- Any police officer above the rank of a constable may for any of the purposes mentioned in Section 29 enter and inspect any shop in which liquor or intoxicating drug is kept or sold, gaming- house or other place of resort of loose or disorderly characters without a warrant.