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[Cites 0, Cited by 0] [Section 3] [Entire Act]

UT Ladakh - Subsection

Section 3(4) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(4)A notification published under this section shall, unless and until it iswithdrawn, be conclusive evidence of the fact that the monument to which itrelates is an ancient monument within the meaning of this Act.