Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Jharkhand - Subsection Section 373(5) in Bihar Education Code, 1961 (5)Non-official members shall ordinarily hold office for a term of three years and shall be eligible for re-appointment at the expiry of this period.
