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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(1) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(1)Subject to the rules, estimates of annual income and expenditure of the Board for the ensuing financial year, shall be got prepared by the Member-Secretary of the Board and shall be submitted to the Board for its approval.